Supreme Court - Daily Orders
Balpreet Singh Gumber vs Jaspreet Kaur on 22 December, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.2 COURT NO.3 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 35566/2017
(Arising out of impugned final judgment and order dated 08-11-2017
in CMM No. 78/2016 in FAO 2475 of 2015 passed by the High Court Of
Punjab & Haryana At Chandigarh)
BALPREET SINGH GUMBER Petitioner(s)
VERSUS
JASPREET KAUR Respondent(s)
(IA No.138244/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 22-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Gaurav Srivastava,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
We do not see any ground to interfere with the impugned order. The special leave petition is accordingly dismissed.
Pending applications, if any, shall also stand disposed of.
(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
MAHABIR SINGH
Date: 2017.12.22
15:54:15 IST
Reason: