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State of Rajasthan - Section

Section 34 in Rajasthan Motor Vehicles Taxation Rules, 1951

34. [ [Deleted by G.S.R. 96 dated 23.2.1988, pub. in Rajasthan Gazette E.O. Part IV-C (I) dated 24.2.1988.]

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34. Payment of the daily tax.- In the case of transport vehicles plying on daily permits the daily tax at the rates specified in[Item II of Part II of the Schedule] [Substituted by Dated 01-10-82 Published in Rajasthan Gazette, dated 01-10-1982]to the Act will be paid by the owner or the driver or any other person incharge of such vehicle to the Taxation Officer or to the officers authorised by him in writing in this behalf at the time of making application for the grant of a temporary permit.