Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 240M(2)] [Section 240M] [Entire Act]

State of Uttar Pradesh - Subsection

Section 240M(2)(f) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(f)the time within which applications may be presented under this Act in cases for which no specific provision in that behalf has been made herein;