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State of Chattisgarh - Section

Section 59 in Chhattisgarh State Rajmarg Adhiniyam, 2003

59. Duties of village officials.

- Every village, Kotwar by whatever name called shall forthwith inform the nearest police station or the nearest Highway Authority or any officer duly authorised by the Highway Authority whenever he becomes aware that, any survey mark of any highway or any mark showing the building or control line determined in respect of a highway, has been destroyed/damaged, removed, displaced or otherwise tampered with or that any damage to any highway has been made.