Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 179(2)] [Section 179] [Entire Act] State of West Bengal - Subsection Section 179(2)(b) in West Bengal Municipal Act, 1993 (b)the Board of Councilors may relax the requirement of width to any extent in case the projected street is, in effect, in widening of an existing street.