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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(49) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(49)"Procedure Regulations" means the Central Electricity Regulatory Commission (Procedure for making of application for determination of tariff, publication of the application and other related matters) Regulations, 2004;