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[Cites 0, Cited by 0] [Section 225] [Entire Act]

Union of India - Subsection

Section 225(9) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(9)Officers holding appointments under civil departments of the Government shall not, without the express orders of the Chief of the Naval Staff, assume any command over or issue any orders to personnel of the Indian Navy other than those officers and men who are serving under their orders in their respective departments.