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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(1)(a) in Conduct of Elections Rules, 1961

(a)[such persons (to be known as counting supervisors] [ Substituted by S.O. 4542, dated 20.12.1968 (w.e.f. 1.1.1969).] and counting assistants) as he may appoint to assist him in the counting;