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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(1)(a) in Tamil Nadu Revised Pay Rules, 2017

(a)both the junior and the senior Government employees should belong to the same cadre and the posts in which they have been promoted are identical in the same cadre;