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[Cites 0, Cited by 0] [Section 951(18)] [Section 951] [Entire Act]

State of Jharkhand - Subsection

Section 951(18)(i) in Bihar Education Code, 1961

(i)Scheduled Castes. - No Indian Christian shall be deemed to be a member of Scheduled Caste. The list of Scheduled Castes was notified under the Constitution (Scheduled Castes) Order, 1950 and includes the following (page 313 of Census of India, Volume V, Bihar Part 11A Tables):-