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State of Madhya Pradesh - Section

Section 9 in The Legal Literacy Camp, Scheme, 1999

9. Place and date of organisation of Vidhik Saksharata Shivir.

- For organising the Vidhik Saksharata Shivir in any area the place of Shivir shall be selected by the High Court Legal Services Committee. District Legal Services Authority, Tahsil Legal Services Committee, as the case may be, which shall mainly be a public place Date of organising the Shivir shall be fixed by the High Court Legal Services Committee, District Legal Services Authority, Tahsil Legal Services Committee as the case may be and priority shall be given to the local market day of the area Time of Shivir shall be from 10.00 A.M. to 4 00 P.M. There should be two sessions of the Shivir 1st session from 10.00 A.M. to 1.00 P.M. and 2nd session from 2.00 P in to 4.00 P.M.