Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(4)(b) in The Rajasthan Lands and Buildings Tax Act, 1964

(b)the period of ninety days referred to in section 7 shall be computed from the date on which such direction is issued.