Section 27(2) in Nie University Act, 2019

[Cites 0, Cited by 0] [Section 27] [Entire Act]

(2)The Research and Innovation Council shall consist of the following, namely:-

(i) The Vice- Chancellor	-	Chairperson
(ii) The Pro Vice-Chancellor	-	Member
(iii) The Dean of Research	-	Secretary
(iv) Head of the Department of Innovation	-	Member
(v) Deans of all Faculties	-	Members
(vi) Such other members as may be specified inthe Statutes.

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