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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(2) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(2)Each member referred to in clause (a) of Rule 10 shall hold the office for three years or till he remains a member of the Legislative Assembly of States, whichever is earlier.