Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Himachal Pradesh High Court

State Of H.P. And Anr. vs . Sh. Yadvender Kumar on 23 February, 2022

Bench: Sabina, Satyen Vaidya

State of H.P. and anr. Vs. Sh. Yadvender Kumar .

CWP No.365 of 2022 23.02.2022 Present: Mr. Vikrant Chandel, Deputy Advocate General, for the petitioners/State.

CWP No.365 of 2022 & CMP No.709 of 2022 Notice be issued to the respondent for 19th May, 2022, on taking steps within a week.

r to List again on 19th May, 2022.

( Sabina ) Judge ( Satyen Vaidya ) February 23, 2022 Judge (Yashwant) ::: Downloaded on - 24/02/2022 20:11:23 :::CIS