Section 3(3) in Gujarat Electricity Regulatory' Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters of Solar and Wind Generation Sources) Regulations, 2019
3.2All other words and expressions used in these Regulations although not specifically defined herein above, but defined in the Act, or defined under any law passed by the Parliament applicable to the electricity industry in the State or the Grid Code or any other Regulations of this Commission shall have the meaning assigned to them in the Act or in such law/Regulations.
