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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 2 in The National Commission For Women Act, 1990

2. Definitions .-In this Act, unless the context otherwise requires,-

(a)"Commission" means the National Commission for Women constituted under section 3;
(b)"Member" means a Member of the Commission and includes the Member-Secretary;
(c)"prescribed" means prescribed by rules made under this Act.