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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Haryana - Subsection

Section 44(iii) in The Haryana New Mandi Townships Building Rules, 1967

(iii)in each storey the aggregate extent of recesses causing the wall at the back to be of less thickness than that prescribed by these rules shall not exceed one half of the superficial extent of the wall.