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State of Punjab - Section

Section 612 in Punjab Jail Manual, 1996

612. Classes of labour.

- The labour to which convicts may be put shall be of three classes: hard labour, medium labour and light labour, respectively. Forms of labour, its classification and labour task shall be fixed by the Inspector General of Prisons with the sanction of the Government from time to time as per the Reorganisation of Punjab Jail Industries, Earning Scheme keeping in view vocational training and rehabilitation after release of prisoners.