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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(2)(d) in The Jammu and Kashmir Employees Provident Funds and Miscellaneous Provisions Act, 1961

(d)make copies of, or take extracts from, any book, register or other documents maintained in relation to establishment;