Section 34 in C.U. Shah University First Statutes 2013
34. Completion of courses of students.
- Notwithstanding anything contained in this statutes, any students of the constituent colleges or institutions of the University specified in the Schedule and affiliated to the University who immediately before the commencement of this Statutes was studying or was eligible for any examination of that University shall be permitted to complete his/her course in preparation therefore, and the University shall provide for the instruction, teaching, training and examination of such students, in accordance with the courses of studies of the respective University in such manner and for such period as may be prescribed.
