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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Tripura - Subsection

Section 60(1)(iii) in Tripura Panchayats Act, 1993

(iii)a water rate, where arrangement for the supply of water for drinking, irrigation or any other purpose is made by the Gram Panchayat within its jurisdiction ;