Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 20 in Himachal Pradesh Food Security Rules, 2019 20. Amicus Curiae. - The State Food Commission can appoint Amicus Curiae in order to ensure transparency and objectivity.
