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[Cites 0, Cited by 1] [Section 78] [Entire Act]

Union of India - Subsection

Section 78(4) in The Merchant Shipping Act, 1958

(4)If it appears to the Central Government that certificates of competency for grades, other than those referred to in sub-section (1) may be granted, it may, by notification in the Official Gazette, specify the other grades in respect of which certificates of competency may be granted.