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Bombay High Court

Thakur Tulsidas Parwani vs State Of Maharashtra And Another on 12 March, 2019

Bench: S.C. Dharmadhikari, B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 3155 OF 2017

 Thakur Tulsidas Parwani                                  ....Petitioner
             V/S
 State Of Maharashtra And Another                      ....Respondent

CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 12th March, 2019 P.C. :

Due to paucity of time the matter is adjourned for Admission.Ad-interim relief if any to continue till then. Stand over to 26/03/2019.
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