Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 107 in Presidency-towns Insolvency Act, 1909

107. Exemption of corporation, etc., from insolvency proceedings.

- No insolvency petition shall be presented against any corporation or against any association or company registered under any enactment for the time being in force.