Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 23(a) in Telecommunication Interconnection (Charges and Revenue Sharing) Regulation, 1999

(a)for domestic long distance calls, relevant revenue to be shared in the ratio 60:40 between the originating service provider and the transit service provider;