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[Cites 0, Cited by 4] [Section 11(1)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1)(h) in The Gujarat Municipalities Act, 1963

(h)[ who has more than two children: [Clause (h) was inserted by Gujarat 17 of 2005, s.3 w.e.f. 04-08-2005.]