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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in Rajasthan Legislative Assembly Ex-Members and Family Pensioners (Medical Facilities) Rules, 2010

(2)The amount of fixed medical allowance shall be disbursed by the Secretary to the ex-member every three months. He shall ensure receipt of amount of earlier payment before disbursing the next payment and shall maintain a separate register of payment of fixed medical allowance.