Delhi High Court - Orders
Policybazaar Insurance Web Aggregator ... vs Coverfox Insurance Broking Pvt. Ltd. & ... on 14 November, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~20-21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 259/2019
POLICYBAZAAR INSURANCE WEB AGGREGATOR & ANR.
..... Plaintiffs
Through: Mr.J.Sai Deepak, Mr.Mohit Goel,
Mr.Sidhant Goel, Mr.Deepankar
Mishra, Mr.Abhishek Kotnala, Advs.
versus
COVERFOX INSURANCE BROKING PVT. LTD. & ORS.
..... Defendants
Through: Mr.Sandeep Sethi, Sr. Adv. with
Ms.V.Mohini, Ms.Aarti Aggarwal,
Mr.Uadayvir Rana, Advs. for D-1.
Mr.Arvind Nigam, Sr. Adv. with
Mr.Neel Mason, Mr.Ankit Rastogi,
Mr.Vihan Dang, Ms.Aditi Umapathy,
Ms.Varsha, Advs. for D-3 (M-
7999640697)
Mr.Aditya Gupta, Mr.Raunaq
Kamath, Mr.S.Alung, Advs. for D-2.
(21) CS(COMM) 260/2019
POLICYBAZAAR INSURANCE WEB AGGREGATOR & ANR.
..... Plaintiffs
Through: Mr.Mohit Goel, Mr.Sidhant Goel,
Mr.Deepankar Mishra, Mr.Abhishek
Kotnala, Advs.
versus
ACKO GENERAL INSURANCE LTD. & ORS. ..... Defendants
Through: Mr.Sandeep Sethi, Sr. Adv. with
Ms.V.Mohini, Mr.Udayvir Rana,
Ms.Aarti Aggarwal, Advs. for D-1.
Mr.Arvind Nigam, Sr. Adv. with
Signature Not Verified
Digitally Signed By:SHALOO
BATRA
Signing Date:16.11.2022
18:19:19
Mr.Neel Mason, Mr.Ankit Rastogi,
Mr.Vihan Dang, Ms.Aditi Umapathy,
Ms.Varsha, Advs. for D-3 (M-
7999640697)
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 14.11.2022 I.A.7213/2019 and 8129/2019 in CSICOMM) 259/2019 I.A.7219/2019 and 8003/2019 in CS(COMM) 260/2019 Further arguments heard. To come up for the remaining arguments on 28th November, 2022.
NAVIN CHAWLA, J NOVEMBER 14, 2022 RN Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:16.11.2022 18:19:19