Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act] State of Odisha - Subsection Section 18(1)(n) in The Orissa (State) Council for Child Welfare Rules, 1996 (n)Secretary of the Utkal Balashram Branch (if any) in the District, who shall act as the ex officio Joint Secretary of the District Council.