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[Cites 0, Cited by 0] [Section 62(6)] [Section 62] [Entire Act]

State of Jharkhand - Subsection

Section 62(6)(xiii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xiii)Attend proceedings of the Board or the Committee or the Children's Court and furnish all information and file all reports that may be called for;