Bombay High Court
Inorbit Malls India Private Limited vs Pramukhanand Corporation Llp on 16 July, 2024
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-35
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 16073 OF 2024
In
INTERIM APPLICATION 3370 OF 2023
Inorbit Malls India Private Limited ....PETITIONER
V/S
Pramukhanand Corporation Llp ....RESPONDENT
WITH INTERIM APPLICATION NO. 3370 OF 2023 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 248 OF 2023 Inorbit Malls India Private Limited, ....PETITIONER V/S Pramukhanand Corporation Llp ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 16th July, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 01/08/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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