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Bombay High Court

Inorbit Malls India Private Limited vs Pramukhanand Corporation Llp on 16 July, 2024

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                    Board Sr.No.:-35

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION

       INTERIM APPLICATION LODGING NO. 16073 OF 2024
                            In
             INTERIM APPLICATION 3370 OF 2023

       Inorbit Malls India Private Limited                   ....PETITIONER
                    V/S
       Pramukhanand Corporation Llp                        ....RESPONDENT

WITH INTERIM APPLICATION NO. 3370 OF 2023 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 248 OF 2023 Inorbit Malls India Private Limited, ....PETITIONER V/S Pramukhanand Corporation Llp ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 16th July, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 01/08/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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