Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Bombay Presidency - Subsection Section 9(a) in The Bombay Electricity Duty Rules, 1962 (a)a quarterly return in Form 'C' before [the 25th day of the month succeeding the month next following] [Substituted by G. N. of 10.4.1963.] to which the return relates; and
