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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(2) in The West Bengal Medical And Dental Colleges (Regulation Of Admission) Act, 1973

(2)A candidate who seeks admission in any of the seats referred to in sub-section (2) of section 5 must fulfil such qualifications as may be prescribed and a candidate who seeks admission in any of the seats referred to in sub-section (3) or sub-section (7) of section 5 must comply with the requirements enumerated in clauses (a) and (d) to (f) of sub-section (1) and shall also give an undertaking by executing a bond in the prescribed form that on completion of his course of study he shall compulsorily serve for a minimum period of three years in any district in West Bengal other than Calcutta, to be mentioned by him in such bond.