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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(48) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

48.0Flammable solids or substances liable to spontaneous combustion shall be transit stored in small stacks either inside the hazardous cargo shed or in any other premises indicated in the instructions covering individual consignments of such goods. Proper space shall always be left between such small stacks and between the stacks and the walls all around. Such stacks shall be inspected regularly and periodically by the concerned for signs of overheating. In case any stack is found to be warmer than normal, such stacks shall be broken up, cooled by aeration and re-stacked in a safe manner.Precautions and Handling measures for IMDG Code Class 4.3