Section 6(b) in The Maharashtra Fruits Nurseries And Sale Of Fruit Plants (Regulation) Act, 1969
(b)Keep a complete record of the origin or source of every rootstock and every scion showing—(i)The botanical name, together with the local name, if any, of the rootstock used;(ii)The botanical name, together with the local name, if any, of the scion used, in raising the fruit plants;
