Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2) in The Orissa Khadi and Village Industries Board Rules, 1956

(2)The receipt books in Form No. XI shall be numbered serially by machine and unused forms shall be kept in the custody of the Secretary or such other officer as the President may authorise in this behalf.