Section 129B(3) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
(3)[ The quorum of every meeting of Gram Sabha shall not be less than one-tenth of total number of members of the Gram Sabha or five hundred members of the Gram Sabha, whichever is less.] [Inserted by M.P. Act No. 18 of 2007 (w.e.f. 4-7-2007).]
