Bombay High Court
Nuclear Power Corporation Of India ... vs Vasu Chemicals on 23 February, 2021
Bench: Ujjal Bhuyan, Milind N. Jadhav
38. os ia 1111-19.doc
R.M. AMBERKAR
(Private Secretary)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
O.O.C.J.
INT. APPLICATION NO. 1111 OF 2019
IN
COMMERCIAL ARBITRATION APPEAL NO. 98 OF 2020
Nuclear Power Corporation of India Ltd .. Applicant
Versus
M/s. Vasu Chemicals .. Respondent
...................
Mr. Arsh Mishra i/by M/s. M.V. Kini & Co for the Applicant
Mr. Mustafa Doctor i/by VBA Legal for the Respondent
...................
CORAM : UJJAL BHUYAN &
MILIND N. JADHAV, JJ.
DATE : FEBRUARY 23, 2021. P.C.:
Learned counsel for the applicant submits that because of personal difficulty, his senior could not come to the Court today.
2. Stand over to 15th March, 2021.
[ MILIND N. JADHAV, J. ] [ UJJAL BHUYAN, J. ]
Digitally signed
by Ravindra M.
Ravindra Amberkar
M. Date:
2021.02.24
Amberkar 11:32:10
+0530
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