Section 12(4) in Gujarat Organic Agricultural University Act, 2017
(4)The exercise of powers by the Board under clauses (xxiv) and (xxv) of sub-section (2) in so far as they relate to the laying down and regulating the pay-scales, allowances and other conditions of service of the members of the teaching, other academic and nonteaching staff of the University, constituent college, affiliated college and recognized institution, shall be subject to the approval of the State Government.
