Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(1) in Haryana Industrial Promotion Act, 2005

(1)The State Government may, by notification, appoint the `Investment Promotion Centre, Chandigarh' as a "Nodal Agency" at the State level and `District Industries Centre' as the "District Nodal Agency" at the District level.