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[Cites 0, Cited by 0] [Section 141] [Entire Act]

NCT Delhi - Subsection

Section 141(2) in The Delhi School Education Rules, 1973

(2)If a seat is available in the class to which an admission is sought, the head of the school, in consultation with the Zonal Education Officer, shall arrange for a test to determine the suitability of the student for admission to that class and admission shall be granted if the student passes in this test.