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[Cites 0, Cited by 0] [Section 336] [Entire Act]

State of Rajasthan - Subsection

Section 336(17) in Rajasthan Panchayati Raj Rules, 1996

(17)Arrange for smooth working of Panchayat's by posting Gram Sevak-cum-Secretary or arranging persons on contract basis out of own resources of Panchayats or general purpose grant released to them by State Government.