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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 39(15) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(15)condition under which students shall be admitted to the degrees, diplomas or other courses and the manner in which examinations are to he held and their eligibility for the award of the degrees and diplomas;