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[Cites 0, Cited by 1] [Section 121] [Entire Act]

State of Maharashtra - Subsection

Section 121(3) in Maharashtra Public Universities Act, 2016

(3)On receipt of such an application, the Academic Council shall cause to make inquiries as it may deem fit, to assess and determine whether the affiliated college or recognized institution be permitted to effect the closure. The Academic Council may examine whether the closure should be avoided by [providing necessary assistance or taking over the college or institution by the university or] transferring it to another management.