Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 76 in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

76. Municipal Bonds/Debentures.

(1)When the Council raises the loan through public issue of Bonds/Debentures, a separate Register of Bonds/Debentures shall be maintained.
(2)The Register of Bonds/Debentures shall be maintained in Form BR 2.