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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(c) in Central Electricity Regulatory Commission (Power System Development Fund) Regulations, 2014

(c)After scrutinizing the proposals, the Appraisal Committee shall submit its Appraisal Report and recommendations in writing to the Central Commission or respective State Commissions, as the case may be, and to the project entity who has submitted the proposal.