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State of West Bengal - Section

Section 69 in West Bengal Municipal (Building) Rules, 2007

69. Garage.

— (1) No garage for cars shall be less than 2.5 metres x 5 metres.
(2)The minimum head room in a garage shall be 2.25 metres and floor level of the garage at ground floor must not be lower than ground level.
(3)The size of any garage where more than one motor car is parked shall be calculated on the basis of the number of vehicles to be parked there.
(4)No garage for trucks shall be less than 3.75 metres x 10.00 metres with a minimum head room of 3.50 metres.