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State of Rajasthan - Section

Section 17D in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

17D. [ Fixation of pay of workcharged employees after absorption. [Added by No. F. 4(1) DOP/A-1I/73, Dated 30-1-80 W.E.F. 23-10-75, and corrigendum dated 11-2-81.]

- The pay of a Work-charged employee who is absorbed under rule 17B shall be fixed in the pay scale of the post at a stage corresponding to pay admissible to him as a work-charged employee immediately before absorption, and if there is no such stage at a stage next below that pay, plus personal pay equal to difference to be absorbed in future increase of pay. The date of increment will remain unchanged.]